Shri Awdhesh Pandey (No.021456046) And ... vs The Union Of India And Ors
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Tripura High Court

Shri Awdhesh Pandey (No.021456046) And ... vs The Union Of India And Ors on 16 March, 2026

                                                       HIGH COURT OF TRIPURA
                                                             AGARTALA

                                                          WP(C)No.574 of 2025

 Shri Awdhesh Pandey (No.021456046) and Ors.
                                                                                             ....Petitioner(s)
                                                                  Versus

 The Union of India and Ors.
                                                                                           ....Respondent(s)

For Petitioner(s) : Mr. Somik Deb, Sr. Advocate.

For Respondent(s) : Dy.S.G.I.,Mr. B.Majumder.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

16.03.2026

Ld. Sr. Counsel, Mr. Somik Deb has sought for time to submit Rejoinder.

Considered.

3 weeks' time is granted.

List the matter on 07.04.2026.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.03.16 17:06:12 +05'30'

Saikat Sarma