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Sri Hriday Roy vs Smt. Rima Sutradhar
2026 Latest Caselaw 1591 Tri

Citation : 2026 Latest Caselaw 1591 Tri
Judgement Date : 14 March, 2026

[Cites 1, Cited by 0]

Tripura High Court

Sri Hriday Roy vs Smt. Rima Sutradhar on 14 March, 2026

                                 IN THE NATIONAL LOK ADALAT
                                    HIGH COURT OF TRIPURA
                                          AGARTALA

                                              Crl. Rev. P. No.13 of 2026

Sri Hriday Roy
                                                                           ...... Petitioner(s)
                                       VERSUS

Smt. Rima Sutradhar
                                                                      ...... Respondent(s)

         HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                           ORDER

14/03/2026

On reference under Section 20(2) of the Legal Services

Authorities Act, 1987, the case is taken up today in the National Lok

Adalat held in the Court premises of High Court of Tripura.

The petitioner is present.

The respondent is present.

The matter could not be settled.

Send back the case records for placing before the

concerned Court in its usual course.

JUDGE

Munna MUNNA SAHA

Date: 2026.03.17 18:54:03 +05'30'

 
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