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Sri Arjun Kumar Das vs Md. Nabir Hossain And Another
2026 Latest Caselaw 1588 Tri

Citation : 2026 Latest Caselaw 1588 Tri
Judgement Date : 14 March, 2026

[Cites 1, Cited by 0]

Tripura High Court

Sri Arjun Kumar Das vs Md. Nabir Hossain And Another on 14 March, 2026

                           IN THE NATIONAL LOK ADALAT
                              HIGH COURT OF TRIPURA
                                    AGARTALA

                                           Crl. Rev. P. No.7 of 2026

Sri Arjun Kumar Das
                                                                       ...... Petitioner(s)
                                  VERSUS

Md. Nabir Hossain and another
                                                                   ...... Respondent(s)

         HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                           ORDER

14/03/2026

On reference under Section 20(2) of the Legal Services

Authorities Act, 1987, the case is taken up today in the National Lok

Adalat held in the Court premises of High Court of Tripura.

The petitioner is absent.

The respondents are present.

The matter could not be settled.

Send back the case records for placing before the

concerned Court in its usual course.

JUDGE

Munna MUNNA SAHA

Date: 2026.03.17 18:53:04 +05'30'

 
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