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National Insurance Company Ltd vs Sri Bimal Ghosh And Another
2026 Latest Caselaw 1583 Tri

Citation : 2026 Latest Caselaw 1583 Tri
Judgement Date : 14 March, 2026

[Cites 1, Cited by 0]

Tripura High Court

National Insurance Company Ltd vs Sri Bimal Ghosh And Another on 14 March, 2026

                            IN THE NATIONAL LOK ADALAT
                               HIGH COURT OF TRIPURA
                                     AGARTALA

                                             MAC App. No.9 of 2025

National Insurance Company Ltd.
                                                                     ...... Appellant(s)
                                 VERSUS

Sri Bimal Ghosh and another

                                                                   ...... Respondent(s)

        HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                           ORDER

14/03/2026

On reference under Section 20(2) of the Legal Services

Authorities Act, 1987, the case is taken up today in the National Lok

Adalat held in the Court premises of High Court of Tripura.

The appellant is present.

The respondents are absent.

The matter could not be settled.

Send back the case records for placing before the

concerned Court as per previous order of this Court.

JUDGE

Munna MUNNA SAHA

Date: 2026.03.17 18:55:29 +05'30'

 
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