National Insurance Company Ltd vs Smt. Shukla Rani Debbarma @ Sukla Rani ...
2026 Latest Caselaw 1582 Tri

Tripura High Court

National Insurance Company Ltd vs Smt. Shukla Rani Debbarma @ Sukla Rani ... on 14 March, 2026

                                           IN THE NATIONAL LOK ADALAT
                                              HIGH COURT OF TRIPURA
                                                    AGARTALA

                                                         MAC App. No.5 of 2025

National Insurance Company Ltd.
                                                                                 ...... Appellant(s)
                                               VERSUS

Smt. Shukla Rani Debbarma @ Sukla Rani Debbarma and others

                                                                             ...... Respondent(s)

              HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                              ORDER

14/03/2026

On reference under Section 20(2) of the Legal Services

Authorities Act, 1987, the case is taken up today in the National Lok

Adalat held in the Court premises of High Court of Tripura.

The appellant is present.

The respondents are absent.

The matter could not be settled.

Send back the case records for placing before the

concerned Court as per previous order of this Court.

JUDGE

Munna MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.03.17 18:55:00 +05'30'