Go Digit General Insurance Limited vs Sri Naresh Debnath And Others
2026 Latest Caselaw 1578 Tri

Tripura High Court

Go Digit General Insurance Limited vs Sri Naresh Debnath And Others on 14 March, 2026

                                      IN THE NATIONAL LOK ADALAT
                                         HIGH COURT OF TRIPURA
                                               AGARTALA

                                                      MAC App. No.1 of 2025

Go Digit General Insurance Limited
                                                                              ...... Appellant(s)
                                            VERSUS

Sri Naresh Debnath and others
                                                                          ...... Respondent(s)

            HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                  ORDER

14/03/2026

On reference under Section 20(2) of the Legal Services

Authorities Act, 1987, the case is taken up today in the National Lok

Adalat held in the Court premises of High Court of Tripura.

The appellant is absent.

The respondents are absent.

The matter could not be settled.

Send back the case records for placing before the

concerned Court in its usual course.

JUDGE

MunnaMUNNA SAHA Date: 2026.03.17 18:56:23 +05'30'