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Sri Tushar Gon Chowdhury vs The Managing Director
2026 Latest Caselaw 1559 Tri

Citation : 2026 Latest Caselaw 1559 Tri
Judgement Date : 14 March, 2026

[Cites 1, Cited by 0]

Tripura High Court

Sri Tushar Gon Chowdhury vs The Managing Director on 14 March, 2026

                                                 IN THE NATIONAL LOK ADALAT
                                                    HIGH COURT OF TRIPURA
                                                          AGARTALA

                                                                    WP(C) No.374 of 2025

Sri Tushar Gon Chowdhury
                                                                                           ...... Petitioner(s)
                                                       VERSUS

The Managing Director, Tripura State Co-Operative Bank Ltd. and
another
                                             ...... Respondent(s)

          HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                             ORDER

14/03/2026

On reference under Section 20(2) of the Legal Services

Authorities Act, 1987, the case is taken up today in the National Lok

Adalat held in the Court premises of High Court of Tripura.

The petitioner is present.

The respondents are also present.

The matter could not be settled.

Send back the case record for placing the same before the

concerned Court in usual course.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.03.17 16:34:44 +05'30'

 
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