The Branch Manager vs Smt. Mantali Reang & Others
2026 Latest Caselaw 1549 Tri

Citation : 2026 Latest Caselaw 1549 Tri
Judgement Date : 13 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

The Branch Manager vs Smt. Mantali Reang & Others on 13 March, 2026

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                                                          HIGH COURT OF TRIPURA
                                                            _A_G_A_R_T_A_L_A_
                                                              CRP No. 09 of 2025

                              The Branch Manager,
                              Shriram General Insurance Company Ltd
                                                                                              .......Petitioner(s)
                                                                       - VERSUS -
                              Smt. Mantali Reang & others
                                                                                          ..........Respondent(s)

For Petitioner(s) : Mr. Karnajit De, Addl. G.A.

For Respondent(s) : Mr. P Roy Barman, Sr. Advocate, Mr. S Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate, Mr. Dipjyoti Paul, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R=

13/03/2026 List on 15.05.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.03.16 13:44:02 +02'00'

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