Sri Jadunandan Biswas vs Sri Jogesh Jala Das & Others
2026 Latest Caselaw 1547 Tri

Tripura High Court

Sri Jadunandan Biswas vs Sri Jogesh Jala Das & Others on 13 March, 2026

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                                                          HIGH COURT OF TRIPURA
                                                            _A_G_A_R_T_A_L_A_
                                                              RSA No. 34 of 2025

                        Sri Jadunandan Biswas
                                                                                               .......Appellant(s)
                                                                       - VERSUS -
                        Sri Jogesh Jala Das & others
                                                                                           ..........Respondent(s)

For Appellant(s) : Mr. Ratan Datta, Advocate, Mr. Aditya Baidya, Advocate.

For Respondent(s) : Mr. Sudipta Sekhar Debnath, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R= 13/03/2026 Mr. Sudipta Sekhar Debnath, accepts notice on behalf of the

respondent Nos. 1, 4, 5 & 6.

Though the 3rd respondent has also been served, there is no

representation on behalf of the said respondent.

List the appeal for hearing in due course, since the appeal has

already been admitted on 22.09.2025.

List on 27.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.03.16 13:46:49 +02'00'