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Sri Sadhan Das vs (A) Smt. Namita Rani Das Lodh And Anr
2026 Latest Caselaw 1540 Tri

Citation : 2026 Latest Caselaw 1540 Tri
Judgement Date : 13 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Sadhan Das vs (A) Smt. Namita Rani Das Lodh And Anr on 13 March, 2026

                                             HIGH COURT OF TRIPURA
                                                   AGARTALA

                                              MAC App. No.101 of 2024

                          Sri Sadhan Das
                                                                               ....Appellant(s)
                                                       Versus

                          (A) Smt. Namita Rani Das Lodh and Anr.
                                                                            ....Respondent(s)

For Appellant(s) : Mr. Kishor Kumar Pal, Advocate.

For Respondent(s) : Mr. Gitangshu Sekhar Das, Advocate.

Mr. Kushal Deb, Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

13.03.2026

Heard Ld. Counsel of both sides.

Judgment is reserved.

JUDGE

MUNN Digitally signed by MUNNA SAHA

A SAHA 17:01:58 Date: 2026.03.13 +05'30'

Saikat Sarma

 
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