Unknown vs For
2026 Latest Caselaw 1536 Tri

Citation : 2026 Latest Caselaw 1536 Tri
Judgement Date : 13 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For on 13 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                              HIGH COURT OF TRIPURA
                                                    AGARTALA

                                                         LA App.4 of 2026



 For Appellant(s)                                    :    Mr. Bidyut Majumder, Dy. SGI

 For Respondent(s)                                   :    Mr. Kohinoor N. Bhattacharya, G.A.

Mr. D.K. Das Chawdhury, Advocate Mr. Sayantan Talapatra, Advocate

HON'BLE JUSTICE DR. T. AMARNATH GOUD

13.03.2026

Order

List the matter for 'Admission' on 16th March, 2026.

Meanwhile, print the name of Mr. P. Gautam, learned Sr. G.A. in the cause list on behalf of the respondent LA Collector.

Learned counsel for the respondents shall procure set of case papers from the Registry or from the learned counsel for the appellant in the meanwhile.

JUDGE

Sabyasachi G. SABYASACHI Digitally signed by SABYASACHI GHOSH GHOSH Date: 2026.03.13 17:10:07 +05'30'

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