Sri Pritam Das vs Oil And Natural Gas Corporation Ltd. & 5 ...
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Tripura High Court

Sri Pritam Das vs Oil And Natural Gas Corporation Ltd. & 5 ... on 13 March, 2026

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                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                                        WP(C) No.670 of 2025
       Sri Pritam Das
                                                                        ---- Petitioner(s)
                                                 Versus
       Oil and Natural Gas Corporation Ltd. & 5 Ors.
                                                                      ----Respondent(s)

For Petitioner(s) : Mr. Dipjyoti Paul, Adv. For Respondent(s) : Mrs. Paromita Dhar, Adv. [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 13/03/2026

Learned Counsel, Mr. Dipjyoti Paul is present on behalf of the

petitioner.

Learned Counsel, Mrs. Paromita Dhar appeared on behalf of the

respondents and submitted that counter affidavit has already been filed by

the respondents without supplying copy to the other side.

Learned Counsel for the respondents be asked to supply a copy of

the counter affidavit to Learned Counsel for the petitioner within 2(two)

days.

At this stage, Learned Counsel for the petitioner has sought for

some accommodation to file rejoinder.

Request is considered.

List the matter on 10.04.2026. In the meantime, the petitioner

may file their rejoinder.

JUDGE

Snigdha SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.03.13 17:31:36 +05'30'