Sri Santanu Bhattacharjee vs The State Of Tripura And Others
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Tripura High Court

Sri Santanu Bhattacharjee vs The State Of Tripura And Others on 13 March, 2026

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                                                       HIGH COURT OF TRIPURA
                                                             AGARTALA
                                                           WP(C) No.467 of 2025

Sri Santanu Bhattacharjee
                                                                                          ...... Petitioner (s);
                                                               VERSUS

The State of Tripura and others
                                                                                        ...... Respondent(s);

For Petitioner (s) : Mr. Arijit Bhowmik, Advocate. For Respondent(s) : Mr. Debalay Bhattacharya, Sr. Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

13/03/2026

Mr. Arijit Bhowmik, learned counsel for the petitioner, has sought

for an adjournment.

Considered.

List the matter on 23.03.2026.

JUDGE

Munna MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.03.13 16:57:53 +05'30'