Smt. Lila Deb Majumder vs The State Of Tripura & 2 Ors
2026 Latest Caselaw 1523 Tri

Tripura High Court

Smt. Lila Deb Majumder vs The State Of Tripura & 2 Ors on 13 March, 2026

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                                                        HIGH COURT OF TRIPURA
                                                              AGARTALA
                                                         WP(C) No. 153 of 2025
      Smt. Lila Deb Majumder
                                                                                         ---- Petitioner(s)

                                                                Versus
      The State of Tripura & 2 Ors.
                                                                                        ----Respondent(s)

For Petitioner (s) : Mr. Prasanta Kr. Pal, Adv.

Ms. Maitri Majumder, Adv.

For Respondent(s) : Ms. Pinki Chakraborty, Adv. [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 13/03/2026

At the request of Ms. Pinki Chakraborty, Learned Counsel

appearing on behalf of Mr. Pradyumna Gautam, Sr. GA for the respondents,

list the matter on 01.05.2026.

Learned Counsel Mr. Prasanta Kr. Pal and Ms. Maitri Majumder,

Learned Counsel is present for the petitioner.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.03.13 16:11:13 +05'30'

Satabdi