The State Of Tripura vs Sri Haridas Biswas
2026 Latest Caselaw 1515 Tri

Citation : 2026 Latest Caselaw 1515 Tri
Judgement Date : 13 March, 2026

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Tripura High Court

The State Of Tripura vs Sri Haridas Biswas on 13 March, 2026

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                                                              HIGH COURT OF TRIPURA
                                                                _A_G_A_R_T_A_L_A_
                                                                  CRP No. 24 of 2026

                            1. The State of Tripura,
                            Represented by Chief Secretary, Government of Tripura, New Secretariat
                            Agartala, West Tripura.
                            2. The Secretary,
                            Department of Home, Government of Tripura, New Secretariat, Agartala,
                            West Tripura.
                            3. The District Magistrate and Collector, Sepahijala District, Tripura.
                            4. The Sub Divisional Magistrate, Bishalgarh, Sepahijala District, Tripura
                            5. The Commandant Tripura State Rifle (TSR), 1st Bn, Gokulnagar,
                            Sepahijala District, Tripura.
                                                                                       .......Petitioner(s)
                                                               - VERSUS -
                            Sri Haridas Biswas,
                            S/o Lt. Chan Mohan Biswas, Resident of Village - Lembutali, PS - Bishalgarh,
                            Dist - Sepahijala, Tripura, Pin - 799102.
                                                                                  ..........Respondent(s)

For Petitioner(s) : Mr. Karnajit De, Addl. G.A.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R= 13/03/2026 Issue notice to the respondent.

There shall be interim stay of all further proceedings in TA 08

of 2023, until further orders.

List on 08.05.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA LODH LODH Date: 2026.03.13 14:03:17 +02'00'