Md. Babur Miah And Others vs Tajul Islam And Others
2026 Latest Caselaw 1481 Tri

Citation : 2026 Latest Caselaw 1481 Tri
Judgement Date : 12 March, 2026

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Tripura High Court

Md. Babur Miah And Others vs Tajul Islam And Others on 12 March, 2026

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                           HIGH COURT OF TRIPURA
                                    AGARTALA
                                  IA No.1 of 2025
                               In RSA No.41 of 2025
          Md. Babur Miah and Others
                                                              ---Applicant(s)
                                         Versus
          Tajul Islam and Others
                                                        ----Respondent(s)

For Applicant(s) : Ms. Saswati Nag, Adv. For Respondent(s) : Mr. Asim Kumar Deb, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

12/03/2026

Learned Counsel Ms. S. Nag appears for the applicants and

prays for an accommodation.

Request is considered.

List this matter on 11.05.2026.

Learned Counsel Mr. A. K. Deb appears for the respondents

No.1-4 and 6

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA