Ratan Kumar Saha @ Ratan Saha vs The State Of Tripura
2026 Latest Caselaw 1474 Tri

Tripura High Court

Ratan Kumar Saha @ Ratan Saha vs The State Of Tripura on 12 March, 2026

                    HIGH COURT OF TRIPURA
                            AGARTALA
           I.A. No.01 of 2026 in Crl. Rev. P. No.4 of 2026
Ratan Kumar Saha @ Ratan Saha,
Age 67 years,
S/O- Lt. Surjya Kumar Saha,
Resident of Ujjan Abhoynagar,
P.O.- Ujjan Abhoynagar,
P.S.-East Agartala,
Sub-Division- Sadar,
District- West Tripura, 79905.
                                                      ---Applicant(s)
                               Versus

The State of Tripura,
To be represented by the L'd Public Prosecutor,
Hon'ble High Court of Tripura
                                                  ----Respondent(s)

For Applicant(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Kawsik Nath, Adv.

For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 12/03/2026

Learned Senior Counsel, Mr. P. Roy Barman assisted by

Learned Counsel, Mr. K. Nath is present for the applicant.

Learned P.P., Mr. R. Datta is present for the State-

respondent.

The applicant has challenged the order dated 26.06.2025

passed by Learned Special Judge, West Tripura, Agartala in

connection with Case No.Special (NDPS) 13 of 2024.

By the said order, Learned Special Judge, West Tripura,

Agartala has framed charge under Sections 21(c) and 25 of NDPS

Act, 1985 against the present applicant accused. Along with the

petition another application is filed for condoning delay of 110

days in preferring the petition.

Learned P.P., Mr. R. Datta at this stage fairly submitted that

considering the gravity of the offence the delay may be condoned

and the case may be listed for hearing. Since there is no strong

opposition from the side of the prosecution, so the delay in filing

the application for revision is hereby condoned.

Accordingly the I.A. stands disposed of.

                                                               JUDGE




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DEB          Date: 2026.03.12
             18:12:41 +05'30'