Smt. Rokeya Khatun And Ors vs Shri Abdul Mannan And Ors
2026 Latest Caselaw 1452 Tri

Tripura High Court

Smt. Rokeya Khatun And Ors vs Shri Abdul Mannan And Ors on 12 March, 2026

                                            HIGH COURT OF TRIPURA
                                                  AGARTALA

                                                CRP No. 92 of 2025

 Smt. Rokeya Khatun and Ors.
                                                                               ....Petitioner(s)
                                                      Versus

 Shri Abdul Mannan and Ors.
                                                                             ....Respondent(s)

For Petitioner(s) : Mr. Abhijit Sengupta, Advocate.

For Respondent(s) : Mr. Ratan Datta, Advocate.

Mr. Aditya Baidya, Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

12.03.2026

Heard Ld. Counsel of both sides.

Call for the record of case no. T.S.11 of 2020 from the Court of Ld. Civil Judge, Sr. Division, Court No.1, Sepahijala District, Sonamura.

List the matter as soon as the record of said Ld. Trial Court is received.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.03.12 17:24:06 +05'30'

Saikat Sarma