Shri Ranjit Das vs Sri Sitendra Das@Sitendra Kumar Das
2026 Latest Caselaw 1451 Tri

Tripura High Court

Shri Ranjit Das vs Sri Sitendra Das@Sitendra Kumar Das on 12 March, 2026

                                                                     HIGH COURT OF TRIPURA
                                                                           AGARTALA

                                                                        RSA No.47 of 2025

                                                 Shri Ranjit Das
                                                                                                      ....Appellant(s)
                                                                              Versus

                                                 Sri Sitendra Das@Sitendra Kumar Das.
                                                                                                    ....Respondent(s)

For Appellant (s) : Mr. P.Roy Barman, Sr. Advocate.

Mr. Samarjit Bhattacharjee, Advocate.

For Respondent(s) : Mr. Sankar Lodh, Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

12.03.2026

Heard Ld. Counsel of both sides.

List the matter on 03.04.2026.

JUDGE

MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.03.12 17:27:10 +05'30'

Saikat Sarma