Sri Biswajit Sabdakar vs The State Of Tripura & 3 Ors
2026 Latest Caselaw 1420 Tri

Tripura High Court

Sri Biswajit Sabdakar vs The State Of Tripura & 3 Ors on 11 March, 2026

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                                                        HIGH COURT OF TRIPURA
                                                              AGARTALA
                                                         WP(C) No. 158 of 2026
     Sri Biswajit Sabdakar
                                                                                  ---- Petitioner(s)
                                                                  Versus
     The State of Tripura & 3 Ors.
                                                                                 ----Respondent(s)

For Petitioner(s) : Mr. Mridul Das, Adv. For Respondent(s) : None. [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 11/03/2026

With the consent of other side, Mr. Mridul Das, Learned Counsel

appearing for the petitioner has sought for an adjournment.

Considered.

List the matter on 30.03.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.03.12 17:37:02 +05'30'

Satabdi