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Sri Ankan Tilak Paul vs The State Of Tripura & Others
2026 Latest Caselaw 1394 Tri

Citation : 2026 Latest Caselaw 1394 Tri
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Ankan Tilak Paul vs The State Of Tripura & Others on 11 March, 2026

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                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                            WP(C)(PIL) No.02 of 2019
Sri Ankan Tilak Paul
                                                                             .........Petitioner(s);
                                                          Versus
The State of Tripura & others
                                                                           .........Respondent(s).
For Petitioner(s)                           : None.
For Respondent(s)                           : Mr. Rana Gopal Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT Order 11/03/2026

List on 08.04.2026 at request made on behalf of counsel for the

petitioner.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.03.11 13:43:38 +05'30'

 
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