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The State Of Tripura & Others vs Smt. Dipali Deb Sen & Others
2026 Latest Caselaw 1390 Tri

Citation : 2026 Latest Caselaw 1390 Tri
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

The State Of Tripura & Others vs Smt. Dipali Deb Sen & Others on 11 March, 2026

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                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                     IA No.01/2025 in WA No.08 of 2026
The State of Tripura & others
                                                                                .........Applicant(s);
                                                          Versus
Smt. Dipali Deb Sen & others
                                                                              .........Respondent(s).

IA No.01/2025 in WA No.09 of 2026 The State of Tripura & others .........Applicant(s); Versus Sri Pabindra Tripura & another .........Respondent(s). IA No.01/2025 in WA No.10 of 2026 The State of Tripura & others .........Applicant(s); Versus Smt. Kabita Sarkar & others .........Respondent(s). For Applicant(s) : Mr. Dipankar Sarma, Addl. G.A. For Respondent(s) : Mr. Purusuttam Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate, Ms. Sutapa Deb Barman, Advocate. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT Order 11/03/2026

Mr. P. Roy Barman, learned senior counsel, accepts notice for all

the respondents, and seeks time to file Counter Affidavit.

List on 09.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.03.11 13:38:42 +05'30'

 
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