The State Of Tripura And Ors vs Smt. Dhayarung Reang Alias Daya Bati ...
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Tripura High Court

The State Of Tripura And Ors vs Smt. Dhayarung Reang Alias Daya Bati ... on 10 March, 2026

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                                           HIGH COURT OF TRIPURA
                                             _A_G_A_R_T_A_L_A_
                                               W.A.No.101 of 2025

               The State of Tripura and Ors.
                                                                                   ..........Appellant(s)
                                                   Versus
               Smt. Dhayarung Reang alias Daya Bati Reang and Ors.
                                                                                ..........Respondent(s)

For Appellant(s) : Mr. S.M. Chakraborty, Advocate General.

Mr. Dipankar Sarma, Addl. G.A. For Respondent(s) : Mr. Bidyut Majumder, Dy. S.G.I. Mr. P. Roy Barman, Sr. Advocate. Mr. Samarjit Bhattacharjee, Advocate. Mr. Kawsik Nath, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

10/03/2026 At the request of Learned Advocate General, list the matter on

30.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHA BHATTACHARJEE Date: 2026.03.11 RJEE 15:30:40 +05'30'

Sabyasachi B