Sri Krishna Das vs Tripura University And Ors
2026 Latest Caselaw 1337 Tri

Tripura High Court

Sri Krishna Das vs Tripura University And Ors on 10 March, 2026

                                                           HIGH COURT OF TRIPURA
                                                                 AGARTALA
                                                                 IA 1 of 2026
                                                            In WP(C)No.151 of 2026

                                       Sri Krishna Das
                                                                                               ....Petitioner(s)

                                                                     Versus

                                       Tripura University and Ors.
                                                                                            ....Respondent(s)

For Petitioner(s) : Mr. P.Roy Barman, Sr. Advocate.

Mr. Dipjyoti Pal, Advocate.

For Respondent(s) : Mr. K.Pal. Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

10.03.2026

Heard Ld. Counsel of both sides.

Affidavit in opposition, if any, may be submitted within 7 days.

List the matter on 18.03.2026 for hearing.

JUDGE

Saikat Sarma RUDRADEE Digitally signed by RUDRADEEP BANERJEE

P BANERJEE Date: 2026.03.10 18:05:48 +05'30'