Sri Amulya Jamatia vs The State Of Tripura And Others
2026 Latest Caselaw 1307 Tri

Tripura High Court

Sri Amulya Jamatia vs The State Of Tripura And Others on 9 March, 2026

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                              HIGH COURT OF TRIPURA
                                    AGARTALA

                                     WP(C) No.668 of 2025

Sri Amulya Jamatia
                                                                    ......Petitioner(s).
                                        Versus
The State of Tripura and others
                                                                 ......Respondent(s).

For Petitioner (s) : Mr. Arijit Bhaumik, Advocate.

Mr. Uday Das, Advocate.

For Respondent(s) : Mr. Dipankar Sarma, Addl. G.A.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

09/03/2026

Mr. Arijit Bhaumik, learned counsel appearing for the petitioner submits that the rejoinder will be filed in course of the day.

Considered.

Request is allowed.

List this matter after three weeks' on 31.03.2026.

JUDGE

MUNN Digitally signed by MUNNA SAHA

A SAHA 18:02:06 +05'30' Date: 2026.03.10

Dinashree