Sri Asish Debbarma @ Ashish Debbarma vs The State Of Tripura And Others
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Tripura High Court

Sri Asish Debbarma @ Ashish Debbarma vs The State Of Tripura And Others on 9 March, 2026

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                                    HIGH COURT OF TRIPURA
                                          AGARTALA

                                         WP(C) No.646 of 2025

Sri Asish Debbarma @ Ashish Debbarma
                                                                      ......Petitioner(s).
                                            Versus
The State of Tripura and others
                                                                   ......Respondent(s).

For Petitioner (s) : Mr. Shiba Rn. Chakraborty, Advocate.

For Respondent(s) : Mr. Dipankar Sarma, Addl. G.A. Mr. Anjan Kanti Pal, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

09/03/2026

Heard learned counsel of both sides.

Mr. Shiba Rn. Chakraborty, learned counsel appearing for the petitioner has sought for an adjournment to submit rejoinder.

Two weeks' time is granted.

List this matter after two weeks'.

JUDGE

MUNN bySAHA

A SAHA Date: 2026.03.10 18:01:31 +05'30'

Dinashree