Smt. Jayanti Ghosh And Another vs Swapan Malla And Others
2026 Latest Caselaw 1297 Tri

Tripura High Court

Smt. Jayanti Ghosh And Another vs Swapan Malla And Others on 9 March, 2026

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                                                                HIGH COURT OF TRIPURA
                                                                      AGARTALA
                                                                    RSA No.24 of 2023

Smt. Jayanti Ghosh and another
                                                                                                ...... Appellant (s);
                                                                       VERSUS

Swapan Malla and others
                                                                                              ...... Respondent(s);

For Appellant (s) : Mr. Saktimoy Chakraborty, Sr. Advocate, Mrs. Pinki Chakraborty, Advocate. For Respondent(s) : Mr. Somik Deb, Sr. Advocate, Ms. Adwitiya Chakraborty, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

09/03/2026

Heard learned counsel of both sides.

Mr. Somik Deb, learned senior counsel for the respondents has

sought for an adjournment and submits that he will also take some endeavor

to see that matter is resolved amicably between the parties.

Considered.

List the matter on 30.04.2026 as part-heard.

JUDGE

Munna MUNNA SAHA Date: 2026.03.10 14:30:52 +05'30'