Sri Litan Shil vs The State Of Tripura & 2 Others
2026 Latest Caselaw 1269 Tri

Tripura High Court

Sri Litan Shil vs The State Of Tripura & 2 Others on 9 March, 2026

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                                                            HIGH COURT OF TRIPURA
                                                              _A_G_A_R_T_A_L_A_
                                                               WP(C) No. 60 of 2026
                Sri Litan Shil
                                                                                              .........Petitioner(s)
                                            VERSUS
                The State of Tripura & 2 others
                                                                                            .......Respondent(s)

For Petitioner(s) : Ms. Rajasree Purkayastha, Advocate.

For Respondent(s) : Mr. Somyadeep Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

09/03/2026

At the request of the counsel for the petitioner, list on

01.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.03.09 02:06:30 -07'00'