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Mrs. Soma Acharjee vs The Union Of India & 3 Ors
2026 Latest Caselaw 1246 Tri

Citation : 2026 Latest Caselaw 1246 Tri
Judgement Date : 7 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Mrs. Soma Acharjee vs The Union Of India & 3 Ors on 7 March, 2026

                                    HIGH COURT OF TRIPURA
                                                 AGARTALA

                                            WP(C) 549 OF 2025

  Mrs. Soma Acharjee                                                            --- Petitioner.
                                                     Versus

  The Union of India & 3 Ors.                                               --- Respondents.


  For the Petitioner                             :   Dr. Mihirlal Roy, Advocate.

  For the Respondents                            :   Mr. B. Majumder, Dy.SGI.


                       HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                     ORDER

07.03.2026

Learned counsel, Dr. M. Roy for the petitioner submits that no rejoinder affidavit will be submitted by the petitioner. However, an adjournment may be granted in favour of the petitioner for hearing of the matter.

List the matter on 27.03.2026.

JUDGE

SANJAY GHOSH Digitally signed by SANJAY GHOSH Date: 2026.03.07 17:43:50 +05'30'

Sanjay

 
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