Sri Nani Gopal Deb vs The State Of Tripura & 2 Ors
2026 Latest Caselaw 1243 Tri

Tripura High Court

Sri Nani Gopal Deb vs The State Of Tripura & 2 Ors on 7 March, 2026

                                         HIGH COURT OF TRIPURA
                                                    AGARTALA

                                                 WP(C) 403 OF 2025

    Sri Nani Gopal Deb                                                          --- Petitioner.
                                                       Versus

    The State of Tripura & 2 Ors.                                            --- Respondents.


    For the Petitioner                             :   None.

    For the Respondents                            :   Ms. P. Chakraborty, Advocate.


                           HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                       ORDER

07.03.2026

Learned counsel, Ms. Pinki Chakraborty has sought for an adjournment.

List the matter after three weeks in usual course.

JUDGE

SANJAY GHOSH Digitally signed by SANJAY GHOSH Date: 2026.03.07 17:42:38 +05'30'

Sanjay