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Smt. Nabarnita Das vs The State Of Tripura & Others
2026 Latest Caselaw 1240 Tri

Citation : 2026 Latest Caselaw 1240 Tri
Judgement Date : 7 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Nabarnita Das vs The State Of Tripura & Others on 7 March, 2026

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                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                                WP(C) No.330 of 2025
Smt. Nabarnita Das
                                                                               .........Petitioner(s);
                                                          Versus
The State of Tripura & others
                                                                            .........Respondent(s)

For Petitioner(s) : Mr. Samarjit Bhattacharjee, Advocate, Ms. Sutapa Deb Barman, Advocate. For Respondent(s) : Mr. K.N. Bhattacharyya, G.A., Mr. Sankar Lodh, Advocate. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

Order 07/03/2026

Pleadings are complete.

Admit.

List for hearing in due course.

(M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.03.09 14:13:17 +05'30'

 
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