Sudhan Debnath And Others vs Sri Pranay Majumder And Others
2026 Latest Caselaw 1217 Tri

Tripura High Court

Sudhan Debnath And Others vs Sri Pranay Majumder And Others on 6 March, 2026

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                                                       HIGH COURT OF TRIPURA
                                                         _A_G_A_R_T_A_L_A_
                                                              CRP No.91 of 2025

                       Sudhan Debnath and Others
                                                                                             -----Petitioner(s)

                                                                      VS
                       Sri Pranay Majumder and Others
                                                                                           -----Respondent(s)

For Petitioner(s) : Mr. Koomar Chakraborty, Advocate. For Respondent(s) : Mr. Asim Kumar Deb, Advocate.

Ms. Saswati Nag, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R= 06/03/2026 Counsel, Ms. Saswati Nag has appeared for the respondent

No.1 and Counsel, Mr. Asim Kumar Deb has appeared for the respondent

No.5.

Though other respondents are served, there is no appearance on

their behalf.

List the matter on 27.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally signed by SABYASACHI

BHATTACHARJE BHATTACHARJEE Date: 2026.03.07 12:24:43

E +05'30'

Sabyasachi B