Sri Swapan Kumar Pal vs The State Of Tripura And Others
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Tripura High Court

Sri Swapan Kumar Pal vs The State Of Tripura And Others on 17 January, 2026

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                               HIGH COURT OF TRIPURA
                                     AGARTALA

                                 WP(C) No.959 of 2022

Sri Swapan Kumar Pal
                                                               ......Petitioner(s).
                                              Vs.
The State of Tripura and others
                                                              ......Respondent(s).

For Petitioner (s) : Mr. Kawsik Nath, Advocate. For Respondent(s) : Mr. Pradyumna Gautam, Senior G.A. Mr. Karnajit De, Addl. G.A.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order 17/01/2026

Heard Mr. Kawsik Nath, learned counsel appearing for the

petitioner, Mr. Pradyumna Gautam, learned senior G.A. appearing for

respondent-Tripura Jute Mills and Mr. Karnajit De, learned Addl. G.A.

appearing for the respondent-State.

Judgment is reserved.

                                                                    JUDGE




RUDRADEE Digitally
         RUDRADEEP
                   signed by

P        BANERJEE
         Date: 2026.01.17

BANERJEE 15:02:48 +05'30' Dinashree