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Smt. Lila Deb Majumder vs The State Of Tripura & 2 Ors
2026 Latest Caselaw 142 Tri

Citation : 2026 Latest Caselaw 142 Tri
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Lila Deb Majumder vs The State Of Tripura & 2 Ors on 30 January, 2026

      2


                            HIGH COURT OF TRIPURA
                                  AGARTALA
                               WP(C) No.153 of 2025
      Smt. Lila Deb Majumder
                                                                   --- Petitioner(s)
                                              Versus
      The State of Tripura & 2 Ors.
                                                                 ----Respondent(s)

For Petitioner(s) : Ms. Maitri Majumder, Adv.

For Respondent(s) : Mr. P Gautam, Sr. GA.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 30.01.2026

Learned counsel for the petitioner is reported to be out of

state, as such a request is made by Ms. Maitri Majumder, learned

counsel for the petitioner for adjourning the case.

Request is considered.

List the matter on 13.03.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.02.03 16:24:10 +05'30' Satabdi

 
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