Sri Biswa Biswas And Another vs The State Of Tripura And 4 Others
2026 Latest Caselaw 993 Tri

Tripura High Court

Sri Biswa Biswas And Another vs The State Of Tripura And 4 Others on 24 February, 2026

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                            HIGH COURT OF TRIPURA
                                    AGARTALA
                                WP(C)No.286 of 2025
          Sri Biswa Biswas and Another
                                                                 ---Petitioner(s)
                                        Versus
          The State of Tripura and 4 Others
                                                             ----Respondent(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Adv. For Respondent(s) : Mr. Karnajit De, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

24/02/2026

At the request of Learned Addl. G.A. Mr. K. De appearing for

the respondents, list this matter on 20.04.2026.

Learned Counsel Mr. A. Bhaumik appears for the petitioners.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.25 10:23:41 +05'30' Moumita