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Subahu Chakma vs The State Of Tripura & 5 Others
2026 Latest Caselaw 937 Tri

Citation : 2026 Latest Caselaw 937 Tri
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Subahu Chakma vs The State Of Tripura & 5 Others on 23 February, 2026

                                                            Page 1 of 1




                                                 HIGH COURT OF TRIPURA
                                                   _A_G_A_R_T_A_L_A_
                                                    WPC No. 619 of 2025

                   Subahu Chakma
                                                                                  .........Petitioner(s)
                                                     VERSUS

                   The State of Tripura & 5 others
                                                                               .......Respondent(s)

For Petitioner(s) : Mr. Koomar Chakraborty, Advocate.

For Respondent(s) : Mr. P Gautam, Sr. Govt. Advocate., Mr. Debalay Bhattacharya, Sr. Advocate, Mr. Kohinoor N Bhattacharyya, G.A, Mr. Agniva Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

23/02/2026

As a last chance, time is given to Mr. Kohinoor N Bhattacharya,

Government Advocate, appearing for the respondent Nos. 1 & 2.

List on 09.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTH Digitally signed by SIDDHARTHA LODH

A LODH Date: 2026.02.23 23:12:19

-08'00'

 
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