Dr. Basu Maan Daas vs The State Of Tripura And Others
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Tripura High Court

Dr. Basu Maan Daas vs The State Of Tripura And Others on 23 February, 2026

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                              HIGH COURT OF TRIPURA
                                    AGARTALA

                                     WP(C) No.714 of 2025

 Dr. Basu Maan Daas
                                                                     ......Petitioner(s).
                                        Versus
 The State of Tripura and others
                                                               ......Respondent(s).

For Petitioner (s) : Mr. Kawsik Nath, Advocate.

For Respondent(s) : Mr. Dipankar Sarma, Addl. G.A.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

23/02/2026

Heard learned counsel of both sides.

Mr. Dipankar Sarma, learned Addl. G.A. has sought for four weeks' time to submit counter-affidavit for the respondents.

Considered.

Counter-affidavit should be submitted by the next date.

List this matter after 4(four) weeks on 27.03.2026.

JUDGE

SUJAY Digitally signed by SUJAY GHOSH

GHOSH 17:34:03 +05'30' Date: 2026.02.23

Dinashree