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Smt. Soma Dey For And Behalf Of Sri ... vs The State Of Tripura
2026 Latest Caselaw 917 Tri

Citation : 2026 Latest Caselaw 917 Tri
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Soma Dey For And Behalf Of Sri ... vs The State Of Tripura on 23 February, 2026

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                            HIGH COURT OF TRIPURA
                                  AGARTALA

                                  B.A. No.35 of 2026

Smt. Soma Dey for and behalf of Sri Ratnadip Dey @ Chand
                                                       ...... Applicant(s).
                             Vs.
The State of Tripura
                                                            ......Respondent(s).

For Applicant(s) : Mr. Indrajit Bhowmik, Advocate.

For Respondent(s) : Mr. Raju Datta, PP.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

23/02/2026

Mr. Raju Datta, learned PP will produce the CD on the next date.

Call for the LC record.

List this matter on 26.02.2026.

JUDGE

SUJAY Digitally signed by SUJAY GHOSH

GHOSH 17:31:30 +05'30' Date: 2026.02.23

Dinashree

 
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