Sri Prajesh Das vs The State Of Tripura And Others
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Tripura High Court

Sri Prajesh Das vs The State Of Tripura And Others on 20 February, 2026

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                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                        WP(C) No.65 of 2025

       Sri Prajesh Das
                                                                    ---- Petitioner(s)
                                                Versus
       The State of Tripura and others
                                                                  ----Respondent(s)

For Petitioner(s) : None. For Respondent(s) : Mr. Pradyumna Gautam, Sr. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

20/02/2026

Learned Senior G.A., Mr. Pradyumna Gautam appears

for the respondents and seeks for adjournment submitting that

Learned Advocate General will appear in this case.

Request is considered.

List the matter on 04.05.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.21 15:02:46 -08'00' Deepshikha