Sri Babul Chandra Majumder vs Smt. Ratna Majumder
2026 Latest Caselaw 870 Tri

Tripura High Court

Sri Babul Chandra Majumder vs Smt. Ratna Majumder on 20 February, 2026

                                         Page 1 of 1



                            HIGH COURT OF TRIPURA
                                   AGARTALA
                              CRL.REV. No.42 of 2025
          Sri Babul Chandra Majumder
                                                                ---Petitioner(s)
                                          Versus
          Smt. Ratna Majumder
                                                              ----Respondent(s)

For Petitioner(s) : Mr. Dulal Chandra Saha, Adv. For Respondent(s) : Mr. Sankar Lodh, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

20/02/2026

Learned Counsel Mr. D. C. Saha is present for the petitioner.

Learned Counsel Mr. S. Lodh is present for the respondent.

The case is to be referred to the National Lok Adalat.

So, let the case be referred to the National Lok Adalat,

scheduled to be held on 14.03.2026.

Registry is to act accordingly.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.21 13:34:31 +05'30' Moumita