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Sri Dilip Sarkar And 8 Others vs The State Of Tripura And 3 Others
2026 Latest Caselaw 858 Tri

Citation : 2026 Latest Caselaw 858 Tri
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Dilip Sarkar And 8 Others vs The State Of Tripura And 3 Others on 20 February, 2026

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                              HIGH COURT OF TRIPURA
                                      AGARTALA
                                    IA No.2 of 2026
                             In WP(C)No.379 of 2025(D/O)
          Sri Dilip Sarkar and 8 Others
                                                                   ---Applicant(s)
                                          Versus
          The State of Tripura and 3 Others
                                                             ----Respondent(s)

For Applicant(s) : Mr. Arijit Bhaumik, Adv.

Ms. Ishpa Chakma, Adv.

For Respondent(s) : Mr. Karnajit De, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

20/02/2026

Learned Counsel Mr. A. Bhaumik along with Ms. Ishpa

Chakma, Learned Counsel is present for the petitioners.

Learned Addl. G.A. Mr. K. De appears for the respondents.

Heard both the sides.

List this matter on 23.03.2026 along with Review Petn. No.1

of 2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.21 13:36:03 +05'30' Moumita

 
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