Smt. Manti Karmakar vs The State Of Tripura & 3 Ors
2026 Latest Caselaw 853 Tri

Tripura High Court

Smt. Manti Karmakar vs The State Of Tripura & 3 Ors on 20 February, 2026

                                                 HIGH COURT OF TRIPURA
                                                       AGARTALA
                                                  WP(C) No.87 of 2026
      Smt. Manti Karmakar
                                                                                     ---- Petitioner(s)
                                                          Versus
      The State of Tripura & 3 Ors.
                                                                                    ----Respondent(s)

For Petitioner(s) : Mr. Somik Deb, Sr. Adv.

Mr. Jishan Samed, Adv.

For Respondent(s) : Ms. Pinki Chakraborty, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 20/02/2026

Learned Senior Counsel, Mr. Somik Deb assisted by Learned

Counsel, Mr. Jishan Samed is present on behalf of the petitioner.

A request is made on behalf of Learned GA, Mr. Kohinoor N.

Bhattacharyya for the respondents-State by Learned Counsel, Ms. Pinki

Chakraborty seeking time.

From the record it appears that on 12.02.2026, Learned GA

appeared on behalf of the respondents.

However, request is considered.

List the matter on 06.05.2026. In the meantime, the

respondents may file their reply, if they so desire, supplying copy to the

other side.

                                                                                        JUDGE




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DAS             Date: 2026.02.21
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