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Shri Raju Rabi Das vs The Managing Director And Others
2026 Latest Caselaw 840 Tri

Citation : 2026 Latest Caselaw 840 Tri
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Shri Raju Rabi Das vs The Managing Director And Others on 20 February, 2026

      2


                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                          WP(C) No.29 of 2025

      Shri Raju Rabi Das
                                                                      ---- Petitioner(s)
                                                 Versus
      The Managing Director and others
                                                                    ----Respondent(s)

For Petitioner(s) : Ms. Maitri Majumder, Adv. For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

20/02/2026

Learned Counsel Ms. Maitri Majumder appears on

behalf of the petitioner and seeks for an adjournment submitting

that the conducting Learned Counsel, Mr. Prasanta Kumar Pal is

out of station.

Request is considered.

List the matter on 27.04.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.21 15:02:11

-08'00' Deepshikha

 
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