Mita Deb Saha vs The State Of Tripura And 3 Others
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Tripura High Court

Mita Deb Saha vs The State Of Tripura And 3 Others on 19 February, 2026

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                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                 WP(C)No.271 of 2025
          Mita Deb Saha
                                                             ---Petitioner(s)
                                            Versus
          The State of Tripura and 3 Others
                                                        ----Respondent(s)

For Petitioner(s) : None For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

19/02/2026

None appears when the matter is called out.

List this matter on 25.02.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.20 11:44:51 +05'30' Moumita