The Deputy Chief Engineer(Con-2) vs .
2026 Latest Caselaw 814 Tri

Tripura High Court

The Deputy Chief Engineer(Con-2) vs . on 19 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                                      HIGH COURT OF TRIPURA
                                                              AGARTALA
                                                           IA NO.01 OF 2025
                                                       IN LA. APP. NO.80 OF 2025

                        The Deputy Chief Engineer(Con-2)
                        Vs.
                        Smt. Kechaksa Tripura and ors.

            Present:-
                        For the Applicant(s)              : Mr. B. Majumder, Deputy SGI.

                        For the Respondent(s)             : Mr. P. Gautam, Sr. G.A.

HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 19.02.2026

This present application has been filed for condoning a delay of 513 days in preferring the connected appeal.

Heard.

For the reasons stated in the affidavit appended to the application, this present interlocutory application stands allowed and the delay stands condoned.

                                                                    DR. T. AMARNATH GOUD, J




 Suhanjit

RAJKUMAR        Digitally signed by
                RAJKUMAR SUHANJIT
SUHANJIT        SINGHA

Date: 2026.02.19 16:30:03 SINGHA +05'30'