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The Deputy Chief Engineer(Con-2) vs .
2026 Latest Caselaw 807 Tri

Citation : 2026 Latest Caselaw 807 Tri
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The Deputy Chief Engineer(Con-2) vs . on 19 February, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                                          Page 1 of 1




                                                                HIGH COURT OF TRIPURA
                                                                        AGARTALA
                                                                     IA NO.01 OF 2025
                                                                 IN LA. APP. NO.71 OF 2025

                                  The Deputy Chief Engineer(Con-2)
                                  Vs.
                                  Smt. Sambha Laxmi Tripura and ors.

              Present:-
                                  For the Applicant(s)              : Mr. B. Majumder, Deputy SGI.

                                  For the Respondent(s)             : Mr. P. Gautam, Sr. G.A.

HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 19.02.2026

This present application has been filed for condoning a delay of 445 days in preferring the connected appeal.

Heard.

For the reasons stated in the affidavit appended to the application, this present interlocutory application stands allowed and the delay stands condoned.

DR. T. AMARNATH GOUD, J

Suhanjit

RAJKUMAR SUHANJIT SINGHA SUHANJIT SINGHA Date: 2026.02.19 16:24:13 +05'30'

 
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