Dilkhusa Tea Co. Limited vs Tripura State Electricity Corporation ...
2026 Latest Caselaw 799 Tri

Tripura High Court

Dilkhusa Tea Co. Limited vs Tripura State Electricity Corporation ... on 19 February, 2026

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                                                     HIGH COURT OF TRIPURA
                                                       _A_G_A_R_T_A_L_A_
                                                         WA No.99 of 2025

              Dilkhusa Tea Co. Limited
                                                                                         ..........Appellant(s)
                                                                  Versus

              Tripura State Electricity Corporation Limited & others
                                                                                        .......Respondent(s)

For Appellant(s) : Mr. Dibyendu Sarkar, Advocate., Mr. Pawansree Agarwal, Advocate.

For Respondent(s) : Mr. Sankar Deb, Sr. Advocate., Mr. Asutosh De, Advocate, Mr. Kushal Deb, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 19/02/2026

Counsel for the appellant/petitioner shall implead the Manager,

Murticherra Tea Estate as an appellant in the Writ Appeal.

List on 26.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.02.19 04:03:27

-08'00'