The Deputy Chief Engineer Con-2 vs Jaharlal Chowdhury & Another
2026 Latest Caselaw 789 Tri

Tripura High Court

The Deputy Chief Engineer Con-2 vs Jaharlal Chowdhury & Another on 19 February, 2026

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                       HIGH COURT OF TRIPURA
                             AGARTALA
                               FAO No.03/2025
The Deputy Chief Engineer Con-2, N.F. Railway
                                                              ......... Appellant(s).
                                   VERSUS
Jaharlal Chowdhury & another
                                                              .........Respondent(s).

For Appellant(s) : Mr. Bidyut Majumder, Dy. S.G.I. For Respondent(s) : Mr. Rounak Chakraborty, Advocate, Mr. Samrat Sarkar, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

Order 19/02/2026

List the matter on 26.02.2026 along with CRP No.___/2026

(Filing No.166 of 2026), after the counsel for the appellant clears the defects.

(M.S. RAMACHANDRA RAO, CJ)

Pulak

PULAK BANIK Digitally signed by PULAK BANIK Date: 2026.02.19 17:18:16 +05'30'