Sri Sumit Sarkar & 2 Ors vs The State Of Tripura & 3 Ors
2026 Latest Caselaw 755 Tri

Tripura High Court

Sri Sumit Sarkar & 2 Ors vs The State Of Tripura & 3 Ors on 18 February, 2026

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                          HIGH COURT OF TRIPURA
                                AGARTALA
                              IA No. 01 of 2026
                           inWP(C) No. 100 of 2026
      Sri Sumit Sarkar & 2 Ors.
                                                                  ---- Applicant(s)
                                           Versus
      The State of Tripura & 3 Ors.
                                                              ----Respondent(s)

For Applicant(s) : Mr. Arijit Bhaumik, Adv.

For Respondent(s) : Mr. Mangal Debbarma, Addl. GA.

Mr. Kundan Pandey, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

18.02.2026

Mr. Arijit Bhaumik, learned counsel appearing on behalf

of the applicants as well as Mr. Mangal Debbarma, learned Addl.

GA and Mr. Kundan Pandey, is present on behalf of the

respondents.

Issue notice upon the respondents.

List the matter on 01.04.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.02.19 16:13:16 +05'30' Satabdi