Sri Sukesh Chandra Saha And Ors vs Sri Parimal Saha
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Tripura High Court

Sri Sukesh Chandra Saha And Ors vs Sri Parimal Saha on 18 February, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                                   CRP 14 of 2026

                 Sri Sukesh Chandra Saha and Ors.
                                                                                -----Petitioner(s)

                                                         VS
                 Sri Parimal Saha
                                                                              -----Respondent(s)

For Petitioner(s) : Mr. Abhijit Sengupta, Advocate. For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R= 18/02/2026 Notice to the respondent.

List the matter on 10.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHA BHATTACHARJEE Date: 2026.02.19 RJEE 16:37:43 +05'30'

Sabyasachi B